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State of Uttar Pradesh - Section

Section 7 in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

7.

Before the preliminary publication of the compensation statements, the Compensation Officer shall ensure that the net amount of arrears shown in J.B. Form 2, and remaining unrealized, is entered in the compensation statement in J.B. Form 6.