Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of West Bengal - Subsection

Section 100(3) in West Bengal Goods and Services Tax Act, 2017

(3)Every appeal under this section shall be in such form, accompanied by such fee and verified in such manner as may be prescribed.