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Calcutta High Court

Regional Provident Fund Commissioner vs Samnuggur Jute Factory & Anr on 7 June, 2022

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD-1                           ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE

                             IA No. CA/3/2022
                              In CP/128/1989

             REGIONAL PROVIDENT FUND COMMISSIONER, W. B.
                               Versus
                   SAMNUGGUR JUTE FACTORY & ANR.

     BEFORE:
     The Hon'ble JUSTICE SHAMPA SARKAR
     Date : 7th June, 2022.

                                                                       Appearance :
                                                             Mr. Joy Saha, Sr. Adv.
                                                      Mr. Reetobroto Kr. Mitra, Adv.
                                                          Mr. Rudrajit Sarkar, Adv.
                                                            Mr. Varun Kothari, Adv.
                                                       Mr. Debangshu Dinda, Adv.
                                                                ... for the applicant.

                                                             Mr. Mainak Bose, Adv.

                                                     Mr. Ratnanko Banerji, Sr. Adv.
                                                      Ms. Urmila Chakraborty, Adv.
                                                           Mr. Abhishek Jain, Adv.
                                                             ... for the respondent.

The Court: Let the matter be taken up on 14th June, 2022.

(SHAMPA SARKAR, J.) mg