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State of Bihar - Section

Section 153 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

153. District Board's discretion as to distribution of fees.

- The District Board may, if it thinks fit, distribute the whole or any portion of the fees payable between the District Engineer, and its subordinate establishment. Provided that on any such distribution the amount paid to the District Engineer shall not exceed one-third of the amount payable to the District Board.