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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1)(f) in The Rajasthan Sales Tax Act, 1994

(f)to record the statement of the dealer or his manager, agent or servant or to take extracts from any record and to put identification marks on accounts, registers or document and on any door, almirah, box or receptacle.