Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(1)(a) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006 (a)give notice in writing, then and there, of such intention to the person from whom he intends to take sample;