Delhi High Court - Orders
Sh. Sanjeev Ghei vs Income Tax Officer Ward 12 (2), New Delhi on 4 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~A-9, 16, 17, 21, 22 & 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1646/2019
SH. SANJEEV GHEI ..... Petitioner
Through: Mr.Nagesh Behl, Advocate with
Mr.Chetan Manchanda, Advocate.
versus
INCOME TAX OFFICER WARD 12 (2), NEW DELHI
..... Respondent
Through: Mr.Ajit Sharma, Sr.Standing Counsel
with Mr.A.Renganath, Advocate.
+ W.P.(C) 1156/2022 & CM APPLs.3321-3322/2022
KAUSHIK KUMAR GUPTA ..... Petitioner
Through: Mr.Aditya Ajgaonkar, Advocate with
Mr.Vikas Jain, Mr.Aviral Saxena,
Mr.Manjeet Singh Rathor and
Mr.Abhinav Sharma, Advocates.
versus
INCOME TAX OFFICER AND ORS. ..... Respondents
Through: Mr.Kunal Sharma, Sr.Standing
Counsel with Ms.Zehra Khan and
Mr.Shray Nargotra, Advocates.
+ W.P.(C) 2230/2022 & CM APPLs.6419-6420/2022
AJAY THAKKAR (ON BEHALF OF M/S NICCO POWER
PROJECTS PVT LTD SINCE DISSOLVED) ..... Petitioner
Through:
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.11.2022
20:21:25
ITO WARD 18(3) DELHI ..... Respondent
Through: Mr.Zoheb Hossain, Sr.Standing
Counsel with Mr.Vipul Agrawal and
Mr.Parth Semwal, Advocates.
+ W.P.(C) 5927/2022 & CM APPL.17792/2022
KAUSHIK KUMAR GUPTA ..... Petitioner
Through: Mr.Aditya Ajgaonkar, Advocate with
Mr.Vikas Jain, Mr.Aviral Saxena,
Mr.Manjeet Singh Rathor and
Mr.Abhinav Sharma, Advocates.
versus
INCOME TAX OFFICER AND ORS. ..... Respondents
Through: Mr.Kunal Sharma, Sr.Standing
Counsel with Ms.Zehra Khan and
Mr.Shray Nargotra, Advocates.
+ W.P.(C) 10058/2022 & CM APPL.29282/2022
MANJINDER SINGH DALE ..... Petitioner
Through: Mr.S.Krishnan, Advocate with
Mr.Amandeep Mehta, Advocate.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
+ W.P.(C) 6069/2022 & CM APPL.18226/2022
JAGMOHAN GARG ..... Petitioner
Through: Mr.Vijay Singh, Advocate with
Ms.Priya Goyal, Advocate.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.11.2022
20:21:25
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Saroj Bidawat, Advocate with
Ms. Priti, Advocate for UOI.
Mr.Abhishek Maratha, Sr.Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 04.11.2022 Present batch of matters pertains to the companies which have been struck off by the Registrar of Companies under Section 248 of the Companies Act, 1956.
List the present batch of matters for hearing on 4th January, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 4, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:09.11.2022 20:21:25