Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Jharkhand - Subsection

Section 43(2)(vi) in Bihar Factories Rules, 1950

(vi)Septic tanks.-Latrines, other than those connected with an efficient water brone sewerage system, shall be connected with and efficient adequate septic tank alongwith other necessary accessories, including arrangements for ventilation. The septic tanks shall be cleaned at intervals of not more than one year.