Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 24 March, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & I.A. 13004/2021, I.A. 16453/2021,
I.A. 16455/2021, I.A. 4234/2023, I.A. 4583/2023
SOTKON SP SLU .... Plaintiff
Through: Ms. Parkhi Rai, Adv.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel and Mr.
Ashok Goel, Advs. for R-1 to 3
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 24.03.2023 At joint request of learned Counsel for the parties, on the ground that there is a possibility of amicable resolution of the dispute, re-notify on 22th May 2023.
C. HARI SHANKAR, J.
MARCH 24, 2023 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:27.03.2023 17:52:39