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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 24 March, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                   $~5
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 484/2021 & I.A. 13004/2021, I.A. 16453/2021,
                          I.A. 16455/2021, I.A. 4234/2023, I.A. 4583/2023

                          SOTKON SP SLU                                     .... Plaintiff
                                             Through:     Ms. Parkhi Rai, Adv.

                                             versus

                          WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                                   ..... Defendants
                                      Through: Mr. Anshul Goel and Mr.
                                      Ashok Goel, Advs. for R-1 to 3
                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                       ORDER

% 24.03.2023 At joint request of learned Counsel for the parties, on the ground that there is a possibility of amicable resolution of the dispute, re-notify on 22th May 2023.

C. HARI SHANKAR, J.

MARCH 24, 2023 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:27.03.2023 17:52:39