Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(2)(ix) in The Orissa Development Authorities Act, 1982

(ix)works for the maintenance, improvement and other alterations of any building for which permission shall not be required under Section 15;