Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Bihar - Subsection Section 99(b) in Management and Working of the Forests (b)Inspection of Divisional office. - Each Conservator of Forest should as fay as possible inspect the office of each Divisional Forest Officer once a year.
