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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(14) in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018

(14)In case a transmission system is required in national interest or is of security /strategic importance and is funded through grant by Government of India/ State Government, CTU may, incorporate such system/ scheme directly on seeking regulatory approval of the Commission.