Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 2 in The Maharashtra State Legal Aid and Advice Board Rules, 1981

2. Definitions.

- In these rules, unless the context requires otherwise, words and expressions used in these rules shall have the meanings respectively assigned to them in the Maharashtra State Legal Aid and Advice Scheme, 1979.