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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Goa - Subsection

Section 280(2) in Goa Prisons Rules, 2006

(2)The following articles may be stocked in every such canteen, namely: -(a)tea, coffee, milk;(b)such eatables and articles as the Inspector General may, from time to time, approve;(c)soap, oil, combs and the like;(d)fruits, like bananas, mangoes;(e)tooth paste, tooth powder, tooth brush; and(f)stationery articles like pencil, exercise books, and paper.