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State of Odisha - Section

Section 35 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

35.

If the Scrutiny Committee and the Working Committee consider that two or more manuscripts are of equal merit, or any manuscript contains some matter or outstanding merit, which is not found in others, it will be open to the Working Committee to combine portions of each of such manuscripts with the help of an editor in order to produce the best manuscript on the subject. In such an event, the Working Committee shall decide what proportionate payment out of the full award should be made to the writers of the manuscripts concerned and to the editor; and after the decision of the Working Committee on this subject is approved of by the Press, Preparation and Publication Committee, the matter shall be reported to Government with a recommendation for sanction of proportionate awards. The decision of Government shall be final and binding.