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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(3) in The Orissa Registration Rules, 1988

(3)[ The signature and thumb impression of the identifier to the endorsement on the document shall be made through electronic device.] [Inserted vide Orissa Gazette Extraordinary No. 539 dated 17.4.2009]