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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(a) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(a)with the prior approval of the State Government issue and sell bonds and debentures and other securities carrying interest;