Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Odisha - Subsection Section 72(3) in The Orissa Registration Rules, 1988 (3)As each person is examined his signature and additions shall be obtained on the document in Form No. 10(a) of Appendix-II below the endorsement of presentation (Form No. 2 of Appendix (II).
