Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 43] [Entire Act] Union of India - Subsection Section 43(5) in The Foreign Exchange Regulation Act, 1973 (5)The provisions of this section shall, so far as may be, apply in relation to a money-changer [* * * *] as they apply in relation to an authorised dealer.
