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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(4)(e) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(e)ensure that the registers of buildings, land, equipment and machinery are maintained up-to-date and that the stocktaking of equipments and other consumable materials in all offices, colleges, workshops and stores of the University is conducted regularly;