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State of Odisha - Section

Section 9 in Orissa Economiser Inspection Administrative Rules, 1952

9.

(a)Entry of transferred economiser unit in Register on receipt of the Registration and memorandum of Inspection Books, the Chief Inspector shall enter the economiser unit under its original number in Part II of the register kept for the purpose.
(b)When parts of two or more units are assembled to form one unit, the original numbers shall be cancelled and the newly built up unit shall be given a fresh number.