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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(b) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(b)to approve a plan for the maintenance of irrigation system including the major drains, within its area of operation at the end of each crop seasons and execute the maintenance works with the funds of the Project Committee, from time to time;