Calcutta High Court (Appellete Side)
An Application For Anticipatory Bail ... vs Sri Ratan Chakraborty on 22 November, 2016
Author: Patherya
Bench: Patherya
1 Sl No. 11 22.11.2016
KAUSHIK C.R.M. 7331 of 2016.
In the matter of an application for anticipatory bail under Section 438 of the Code of Criminal Procedure filed on 08.09.2016 in connection with Chakdaha P.S. Case No. 318 of 2016 dated 20.05.2016 under Sections 448/323/379/354/427/308/506/34 of the Indian Penal Code, 1860.
And In the matter of : Sri Ratan Chakraborty. ... Petitioner.
Mr. Dipanjan Chatterjee.
... for the petitioner.
On the prayer of defence counsel, this application is rejected as not pressed.
Certified copy of this order, if applied for, be given to the parties on priority basis.
( Patherya, J.) ( Amitabha Chatterjee, J. ) 2