Section 15 in Chhattisgarh State Co-operative Tribunal Regulations, 2016
15. Summoning and Attendance of witnesses.
- The Rules 1 to 21 of Order XVI and Rules 1 to 7 of Order XVI-A of the Code of Civil Procedure, 1908 (No. 5 of 1908), mutatis mutandis, shall be applicable in the proceedings before the Tribunal.
