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State of Tamilnadu - Section

Section 27 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

27. Pay and allowances of teachers and other persons employed in private schools to be paid in the prescribed manner.

- Pay and allowances of any teachers or other person employed in any private school shall be paid in or before such day of every month, in such manner and by or through such authority, officer or person, as may be prescribed.