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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Rajasthan Cinemas (Regulation) Rules, 1959

(1)Licenses granted under section 3 of the Act shall be either [triennial] [Substituted for the word 'annual' by the Rajasthan cinemas (Regulation) Amendment Rules, 1978 G.S.R. 74 vide Notification No.F.12(1) Home-14/75 dated 13.12.1978 Published in Rajasthan Gazetted Part 4-C (1) dated 15.1.1979 page 348.] or temporary.