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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2) in Chandigarh Panchayat Election Rules, 1994

(2)Whenever the polling is adjourned in terms of the provisions of sub-rule (1) the Returning Officer shall as soon practicable, report the matter to the Election Commission who shall appoint a day for a fresh poll and shall fix the time at which such poll shall be held.