Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 1 July, 2024
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
38-CPCD(L)-33126-2023.doc Arjun IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION CONTEMPT PETITION (L) NO.33126 OF 2023 IN COMMERCIAL ARBITRATION PETITION (L) NO.16800 OF 2023 Echjay Industries Private Limited ...Petitioner Versus Indus Powertech Inc. & Ors. ...Respondents ______________________________________________________________ Mr. Sharan Jagtiani, Senior Counsel a/w Mr. Rahul Dwarkadas & Ms. Shireen Mistri i/b Veritas Legal, for the Petitioner. Mr. Anoshak Daver a/w Mr. Bhavesh Wadhwani & Ms. Kajal Gupta i/b M. V. Kini & Co., for the Respondents. _______________________________________________________________ CORAM: MADHAV J. JAMDAR, J.
DATED: 01 JULY 2024 P.C.:
1. Learned Counsel appearing for the Respondents seeks two weeks time as a last chance.
2. Accordingly, Affidavit-in-Reply be filed on or before 15th July 2024.
3. Stand over to 16th July 2024. To be listed fairly 'high on board' in the Supplementary Board.
[MADHAV J. JAMDAR, J.] 1 ::: Uploaded on - 01/07/2024 ::: Downloaded on - 03/07/2024 03:27:00 :::