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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(a) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(a)for the Motor Endorsement of a Steam Certificate, a further period of three months, provided that not less than six months' service in all shall have been service on the main propelling machinery of a motor ship;