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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(3)(a) in The Bombay Essential Commodities and Cattle (Control) Act, 1958

(a)where the price can consistently with the controlled price, if any, fixed under this section, be agreed upon, the agreed price;