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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(g) in The General Provident Fund (Central Service) Rules, 1960

(g)[ to meet the expenses for visiting places which, to the satisfaction of the sanctioning authority, are considered as places of pilgrimage or places of eminence of any religion.] [Inserted vide Notification No.13/1/06-P& PW(F), dated the 20th November, 2006, published as S.O. No. 2689 in the Gazette of India, dated the 22nd September, 2009.]