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State of Uttar Pradesh - Section

Section 52 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

52. Punctuality of time.

- Each employee shall attend his duty timely, unless he is not exempted to do so, and sign attendance register, which is to be placed before controlling officer habitual late corner employees may be allowed to sign maximum three times the attendance register in a month.