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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(b) in National Law University Delhi Act, 2007

(b)To make Statutes concerning the administration of the affairs of the University including prescribing the procedures to be followed by the authorities and the officers of the University in the discharge of their functions.