Patna High Court - Orders
The Speaker,Bihar Legislative vs Sushil Thakur & Ors on 7 April, 2010
Author: Dipak Misra
Bench: Dipak Misra
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.322 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
SANJAY KUMAR SINGH & ORS
with
LPA No.318 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
SANJEEV KUMAR-II & ORS
with
LPA No.319 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
PRAKASH KUMAR SINGH & ORS
with
LPA No.320 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
SUSHIL THAKUR & ORS
with
LPA No.323 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
AJAY PASWAN & ORS
with
LPA No.325 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
LALIT NARAYAN PASWAN & ORS
with
LPA No.326 of 2008
THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
Versus
DILIP KUMAR & ORS
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8. 7.4.2010. Let these appeals be listed on 15th April, 2010.
Registry shall indicate that the batch shall be -2- taken-up at 2 P.M. (Dipak Misra, CJ) (Mihir Kumar Jha, J) Pawan/-