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Patna High Court - Orders

The Speaker,Bihar Legislative vs Sushil Thakur & Ors on 7 April, 2010

Author: Dipak Misra

Bench: Dipak Misra

       IN THE HIGH COURT OF JUDICATURE AT PATNA
                     LPA No.322 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
                SANJAY KUMAR SINGH & ORS
                             with
                     LPA No.318 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
                 SANJEEV KUMAR-II & ORS
                             with
                     LPA No.319 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
               PRAKASH KUMAR SINGH & ORS
                             with
                     LPA No.320 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
                  SUSHIL THAKUR & ORS
                             with
                     LPA No.323 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
                   AJAY PASWAN & ORS
                             with
                     LPA No.325 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
              LALIT NARAYAN PASWAN & ORS
                             with
                     LPA No.326 of 2008
     THE SPEAKER, BIHAR LEGISLATIVE ASSEMBLY & ORS.
                           Versus
                    DILIP KUMAR & ORS
                          -----------

8.   7.4.2010

. Let these appeals be listed on 15th April, 2010.

Registry shall indicate that the batch shall be -2- taken-up at 2 P.M. (Dipak Misra, CJ) (Mihir Kumar Jha, J) Pawan/-