Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 203(4)] [Section 203] [Entire Act]

State of Kerala - Subsection

Section 203(4)(vi) in Kerala Panchayat Raj Act, 1994

(vi)method of fixing the annual value of property based on the plinth area of the building;