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Chattisgarh High Court

Smt. Nirmala Rajput And Ors vs State And Ors. 32 Wps/966/2014 ... on 15 May, 2019

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                                  Order Sheet
                                             WP No. 4205 of 2005
                     Smt. Nirmala Rajput and Ors. Versus State of Chhattisgarh and Ors.



15.05.2019

Mr. Animesh Verma, Counsel for the petitioner.

Ms. Sunita Jain, G.A. Counsel for the State. Counsel for the State prays for some time, list this case for further hearing on 20.06.2019. Sd/---/-

(P. Sam Koshy) Judge Jyoti