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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(3)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)In the case of semi-detached buildings, the open spaces provided on one side shall be as in this sub-rule and all habitable rooms shall abut either on this side open space or front and rear open spaces or an interior open space.