Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Fis Payment Solutions And Services ... vs The Assistant Labour Commissioner-Ii ... on 24 August, 2023

24.08.2023
Item No. 102
BR                                WPA 23970 of 2022


                          Fis Payment Solutions and Services India Pvt. Ltd.
                                       vs.
                   The Assistant Labour Commissioner-II and Controlling
               Authority & Ors.


                   Mr. Soumalya Ghosh,
                   Ms. Nikita Rath
                                                  ... for the Petitioner
                   Mr. Avishek Chowdhury,
                    ... for the respondent PNB

Today again an accommodation has been sought for on behalf of the petitioner, though Mr. Avishek Chowdhury, learned advocate representing the Punjab National Bank, respondent no. 5 herein is present in Court.

Since the respondent nos. 2 and 3 are not represented, the petitioner is directed to serve a notice of this application upon the learned advocate representing the respondent nos. 2 and 3 and to file an affidavit of service on the returnable date.

List this matter under the same heading on 12 th September, 2023 marked as 2 p,m.

(Raja Basu Chowdhury, J.)