Calcutta High Court (Appellete Side)
Fis Payment Solutions And Services ... vs The Assistant Labour Commissioner-Ii ... on 24 August, 2023
24.08.2023
Item No. 102
BR WPA 23970 of 2022
Fis Payment Solutions and Services India Pvt. Ltd.
vs.
The Assistant Labour Commissioner-II and Controlling
Authority & Ors.
Mr. Soumalya Ghosh,
Ms. Nikita Rath
... for the Petitioner
Mr. Avishek Chowdhury,
... for the respondent PNB
Today again an accommodation has been sought for on behalf of the petitioner, though Mr. Avishek Chowdhury, learned advocate representing the Punjab National Bank, respondent no. 5 herein is present in Court.
Since the respondent nos. 2 and 3 are not represented, the petitioner is directed to serve a notice of this application upon the learned advocate representing the respondent nos. 2 and 3 and to file an affidavit of service on the returnable date.
List this matter under the same heading on 12 th September, 2023 marked as 2 p,m.
(Raja Basu Chowdhury, J.)