Rajasthan High Court - Jaipur
Religare Health Insurance Company vs Shri Patram Meena S/O Shri Ramnarayan ... on 8 December, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9130/2020
Religare Health Insurance Company
----Petitioner
Versus
Shri Patram Meena S/o Shri Ramnarayan Meena
----Respondent
For Petitioner(s) : Mr.Prateek Kasliwal, Adv. (Through Video Conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 08/12/2020 Issue notice of the writ petition as well as stay application, returnable on 13.01.2021. Notices be given 'dasti', if prayed.
List on 13.01.2021.
The prayer of interim relief will be considered after service on the respondent.
(ASHOK KUMAR GAUR), J Himanshu Soni/3/Ramesh Vaishnav (Downloaded on 09/12/2020 at 10:02:09 PM) Powered by TCPDF (www.tcpdf.org)