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[Cites 0, Cited by 34] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(b) in The Copyright Act, 1957

(b)when any person—
(i)makes for sale or hire, or sells or lets for hire, or by way of trade displays or offers for sale or hire, or
(ii)distributes either for the purpose of trade or to such an extent as to affect prejudicially the owner of the copyright, or
(iii)by way of trade exhibits in public, or
(iv)imports into India,