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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Puducherry - Subsection

Section 29(1) in Puducherry School Education Act, 1987

(1)For the purpose of any public examination every recognised high school or higher secondary school shall be affiliated to one or more of the Boards or authorities conducting such examination and shall fulfil the conditions specified by the Board or authority in this behalf.