Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(3)(d) in The Rajasthan Legal Aid Rules, 1984 (d)two social workers having interest in the work relating to legal aid and doing such work at the place where such committee is constituted, as nominated by the Chairman of the Committee.