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State of Maharashtra - Section

Section 1 in The Maharashtra Land Revenue (Village, Town and City Survey) Rules, 1969

1. Short title.

- These rules may be called the Maharashtra Land Revenue [Village Town and City Survey] [UNF. 2067, R. 28.12.1970: M.G., part 4-B, 14.1.1971, page 80] Rules, 1969.