Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Madhya Pradesh - Subsection Section 69(2) in The M.P. Bhumi Vikas Rules, 1984 (2)Size. - A ledge or "TAND" in a habitable room shall not cover more than 25 percent, of the area of the floor on which it is constructed and shall not interfere with the ventilation of the room under any circumstances.
