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State of Rajasthan - Section

Section 7 in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

7. Discipline and Management of Rehabilitation Home.

(1)The Superintendent shall manage the activities of the persons admitted to the Rehabilitation Home and maintain discipline amongst them.
(2)Persons admitted in a Rehabilitation Home shall be subject to such rules of management and discipline as may, from time to time, be prescribed.