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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2)(a) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(a)Registration fee of rupees ten; and [if it is an application under sub-section (3) of section 17 made on or after the 11th day of February 1972, a fee of rupees fifty, and] [Added by G.N. of 9.11.1972.]