Calcutta High Court
Saltlake Merchants Pvt. Ltd vs Registrar Of Companies on 10 April, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
W. P. No. 1195 of 2001
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SALTLAKE MERCHANTS PVT. LTD.
Versus
REGISTRAR OF COMPANIES, WEST BENGAL
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 10th April, 2014.
For Petitioners : MR. R. TIWARI, ADV. For Registrar of Companies : MR. RAJA SAHA, ADV. The Court : The learned advocate on behalf of the petitioner submits that he has instructions from his client that it does not want to proceed with the writ petition.
In the circumstances the writ petition is dismissed as not pressed.
(ARINDAM SINHA, J.) SBI