Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(a) in West Bengal Municipal (Employees' Service) Rules, 2010 (a)Except as otherwise provided in these rules all municipal employees shall retire from municipal service compulsorily on attaining the age of 60 ./ears.
