Punjab-Haryana High Court
Manoj Nandal And Another vs Haryana Staff Selection Commission And ... on 28 February, 2019
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA,
AT CHANDIGARH
285
CWP No.38171 of 2018
Decided on : 28.02.2019
Manoj Nandal and another
... Petitioners
Versus
Haryana Staff Selection Commission and others.
.. Respondents
CORAM : HON'BLE MS.JUSTICE RITU BAHRI
Present : Mr.Nilesh Bhardwaj, Advocate
for the petitioner.
Mr.Hitesh Pandit, Addl.AG, Haryana.
Ritu Bahri, J. (Oral)
The petitioners are participating for the post of TGT Physical Education in the general category. The result of the petitioners has been produced in Court today. Petitioners have secured 54 marks in the written examination and 12 marks in the viva-voce. Total marks are 78. Even under the OSP category, the petitioners have secured 78 marks which are lower marks than the cut off marks in both the categories. Result has been returned to learned counsel for the State.
Writ petition is dismissed.
28.02.2019 [ Ritu Bahri ]
sd Judge
Whether speaking/reasoned : Yes/No
Whether Reportable : Yes/No
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