Delhi High Court - Orders
Shri Sher Singh vs The Chairman, Ndmc, Palikakenra New ... on 24 May, 2023
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 301/2023
SHRI SHER SINGH ..... Plaintiff
Through: None.
versus
THE CHAIRMAN, NDMC, PALIKAKENRA NEW
DELHI
..... Defendant
Through: Defendants are yet to be issued.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. MANISH
SHARMA, (DHJS)
ORDER
% 24.05.2023
CS(OS) 301/2023
I.A.No.9333/2023 (under Section 151 CPC filed on behalf of plaintiff for exemption from filing some original documents);
I.A.No.9334/2023 (under Section 149 CPC filed on behalf of plaintiff for allowing time of three months to plaintiff to pay the entire court fees) & I.A.No.9335/2023 (under Section 151 CPC filed on behalf of plaintiff for condonation of delay in re- filing the suit)
1. None appears for the plaintiff today as well.
2. Re-notify the matter for further proceedings on 02nd August, 2023.
MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL)
1. At this stage, Mr. Prem Anand, learned proxy counsel This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:37:47 for plaintiff has appeared and submits that main counsel is not available. He has been apprised about the order and next date of hearing.
MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 24, 2023/nk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:37:47