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Delhi High Court - Orders

Shri Sher Singh vs The Chairman, Ndmc, Palikakenra New ... on 24 May, 2023

                                    $~11
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CS(OS) 301/2023
                                            SHRI SHER SINGH                                                                ..... Plaintiff
                                                       Through: None.
                                                            versus

                                        THE CHAIRMAN, NDMC, PALIKAKENRA NEW
                                    DELHI
                                                                             ..... Defendant
                                                 Through: Defendants are yet to be issued.

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) SH. MANISH
                                            SHARMA, (DHJS)
                                                         ORDER
                                    %                    24.05.2023

                                                  CS(OS) 301/2023

I.A.No.9333/2023 (under Section 151 CPC filed on behalf of plaintiff for exemption from filing some original documents);

I.A.No.9334/2023 (under Section 149 CPC filed on behalf of plaintiff for allowing time of three months to plaintiff to pay the entire court fees) & I.A.No.9335/2023 (under Section 151 CPC filed on behalf of plaintiff for condonation of delay in re- filing the suit)

1. None appears for the plaintiff today as well.

2. Re-notify the matter for further proceedings on 02nd August, 2023.

MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL)

1. At this stage, Mr. Prem Anand, learned proxy counsel This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:37:47 for plaintiff has appeared and submits that main counsel is not available. He has been apprised about the order and next date of hearing.

MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 24, 2023/nk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:37:47